Supreme Court - Daily Orders
Commissioner Of Customs Central Excise ... vs M/S Ramalingam Construction Co. (P) ... on 22 October, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.29 COURT NO.6 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 6104/2019
(Arising out of impugned final judgment and order dated 29-06-2018
in AN No. 40066/2013 passed by the Customs Excise And Service Tax
Apellate Tribunal, South Zonal Bench, Chennai)
COMMISSIONER OF CUSTOMS CENTRAL
EXCISE AND SERVICE TAX Petitioner(s)
VERSUS
M/S RAMALINGAM CONSTRUCTION CO. (P) LTD.
THROUGH DIRECTOR Respondent(s)
(IA No. 46562/2019 - CONDONATION OF DELAY IN FILING APPEAL
IA No. 46564/2019 - STAY APPLICATION)
Date : 22-10-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Petitioner(s)
Mr. K M Nataraj, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Gautam Bhardwaj, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Prahlad Singh, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Rupesh Kumar, Adv.
Mr. G S Makker, AOR, Adv.
For Respondent(s) Mr. Sanand Ramakrishnan, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 4th March, 2025.
Signature Not Verified Digitally signed by KAVITA PAHUJA Date: 2024.10.24 17:31:51 IST Reason:(KAVITA PAHUJA) (AVGV RAMU) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)