Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(6) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018 (6)The suspension and revocation of licence, as the case may be, shall be made as specified in the applicable Scheme in Schedule-II.
