Section 78 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018
78. Punishment for fraudulently availing any benefit meant for persons with benchmark disabilities.
- Whoever, fraudulently avails or attempts to avail any benefit meant for persons with benchmark disabilities, shall be punishable with imprisonment for a term which may extend to two years or with fine which may extend to one lakh rupees or with both.
