Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(7) in The Unit Trust Of India (Transfer Of Undertaking And Repeal) Act, 2002 (7)The Administrator shall receive from the funds of the specified undertaking such remuneration as the Central Government may fix.
