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State of Jharkhand - Section

Section 21F in Jharkhand Co-operative Societies Rules, 2008

21F.

The election officer shall appoint such number of polling officer as are necessary and provide them with ballot boxes, ballot papers, a copy of the final voter list and such other accessories as are necessary for the conduct of elections.Provided that nothing contained in these rules shall debar the Authority from making use of electronic voting machines and issuing directions for use of such machines in the elections of co-operative societies.