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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(x) in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

(x)No officer from a particular place shall be transferred or disturbed normally within a period of three years except on ground of disciplinary action, promotion and other circumstances, if any, covered by these rules.