Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 36 in The Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996 36. First-aid.— Every employer shall provide in all the places where building or other construction work is carried on such first-aid facilities as may be prescribed.
