Rajasthan High Court - Jaipur
Jagdish Prasad Son Of Lallu Ram vs Rahul Agrawal Son Of Jagdish Prasad on 27 February, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3322/2023
Jagdish Prasad Son Of Lallu Ram
----Petitioner
Versus
Rahul Agrawal Son Of Jagdish Prasad
----Respondent
For Petitioner(s) : Mr. Jagdish Prasad, petitioner present in person.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 27/02/2023 Heard Mr. Jagdish Prasad, petitioner present in person.
Issue notice to the respondents, returnable on 27.03.2023.
(INDERJEET SINGH),J Upendra Pratap Singh /74 (Downloaded on 01/03/2023 at 12:09:45 AM) Powered by TCPDF (www.tcpdf.org)