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[Cites 0, Cited by 0] [Section 289A] [Entire Act]

Union of India - Subsection

Section 289A(6) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(6)Retirement. - Retirement shall be regulated by the rules of engagement or re-engagement and superanuation applicable to such persons prior to the grant of honorary commission to them.Section IX - "Good Conduct Badges"