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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1)(c) in Punjab State Farmers and Farm Workers Commission Act, 2017

(c)to collate data, information, analyze, inquire, consult, review, monitor, survey, undertake studies and suggest measures for, -
(i)improving the status of agriculture and allied sectors, rural infrastructure, agriculture extension and education, quality and delivery of agricultural goods/inputs and services by all entities including both, Government and private;
(ii)promoting the off-farm job creation in rural areas;
(iii)market interventions, mechanization and adoption of new technologies for agricultural production, value addition, post harvest handling and processing of the produce;
(iv)domestic and international markets to assess the competition, future trends, local demand, export potential, import substitution; and
(v)promotion of cooperatives for delivery of goods/inputs and services with an aim to increase the efficiency and the economic sustainability of rural economy;