Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 53 in Kerala Factories Rules, 1957 53. Any guard specified to be deemed to be fencing. - Any guard specified in the rules in this Chapter for the protection of workers from danger shall be deemed to be fencing, required by Section 21 of the Act.
