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Greater Bengaluru City Corporation -

Section 2020 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

2020. The above translation of ಹ ಂಗ ಮ ನಗರ ಅ ಯಮ,

(2020ರ ಕ ಟಕ ಅ ಯಮ 53) shall be authoritative text in theEnglish language under clause (3) of Article 348 of the Constitution of India.VAJUBHAI VALAGOVERNOR OF KARNATAKABy Order and in the name ofthe Governor of Karnataka,(K. DWARAKANATH BABU)Secretary to GovernmentDepartment of Parliamentary Affairsand Legislationಮುದರ್ಕರು ಹಾಗೂ ಪರ್ಕಾಶಕರು:- ಸಂಕಲನಾಧಿಕಾರಿಗಳು, ಕನಾರ್ಟಕ ರಾಜಯ್ಪತರ್, ಸಕಾರ್ರಿ ಕೇಂದರ್ ಮುದರ್ಣಾಲಯ, ಬೆಂಗಳೂರು.R.N.I. No. KARBIL/2001/47147 POSTAL REGN. No. RNP/KA/BGS/2202/2017-19Licensed to post without prepayment WPP No. 297SUNIL GARDE Digitally signed by SUNIL GARDEDate: 2020.12.21 18:12:22 +05'30'