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State of Uttar Pradesh - Section

Section 92 in Rules Under the United Provided Provinces Encumbered Estates Act, 1934

92. [Sections 30 and 31].

- The interest due on a bond shall be payable to the person legally in possession of it on the presentation of the bond at the headquarters treasury of the district, the Collector of which passed orders for liquidation, or at such other treasury as may ordered by the Government.