Income Tax Appellate Tribunal - Delhi
Rec Ltd (Formerly Known As Rural ... vs Dcit Circle-1, Ltu, New Delhi on 19 February, 2021
IN THE INCOME TAX APPELLATE TRIBUNAL
DELHI BENCH 'F': NEW DELHI
(Through Video Conferencing)
BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND
SHRI K.N. CHARY, JUDICIAL MEMBER
ITA No.6270/Del/2019
Assessment Year : 2014-15
ITA No.6543/Del/2019
Assessment Year : 2016-17
M/s REC Limited (Formerly known as Vs Deputy Commissioner of
Rural Electrification Corporation Ltd), . Income Tax, Circle-1, LTU,
Core IV, Scope Complex, 7 Lodhi New Delhi
Road, New Delhi-110003
PAN-AAACR4512R
(Appellant) (Respondent)
ITA No.6542/Del/2019
Assessment Year : 2015-16
M/s REC Limited (Formerly known as Vs Assistant Commissioner of
Rural Electrification Corporation Ltd), . Income Tax, Circle-1, LTU,
Core IV, Scope Complex, 7 Lodhi New Delhi
Road, New Delhi-110003
PAN-AAACR4512R
(Appellant) (Respondent)
Appellant by : None
Respondent by : Shri. M. Baranwal, Sr. DR
Date of hearing : 19.02.2021
Date of pronouncement : 19.02.2021
2 ITA Nos.6270, 6542 & 6543 /Del/2019
ORDER
PER R.K. PANDA, AM:
These appeals by the assessee for the assessment years 2014-15, 2015-16 and 2016-17 are directed against the order of learned CIT(A), New Delhi dated 30.04.2019 and 31.05.2019 respectively.
2. None appeared on behalf of the assessee at the time of Virtual Hearing before us. The assessee, vide its letter dated 15.02.2021, received through email, has requested for withdrawal of the appeals filed by him and stated that the assessee has opted to settle the dispute relating to the tax arrears for the assessment years under consideration under the Vivad Se Vishwas Scheme, 2020. A certificate to this effect under Section 5(1) of The Direct Tax Vivad Se Vishwas Act, 2020 has also been filed.
3. Learned Senior DR has no objection.
4. In view of the above, we accept the request of the assessee.
5. In the result, the appeals of the assessee are dismissed.
Above decision was announced on conclusion of Virtual Hearing on 19.02.2021.
Sd/- Sd/-
(K.N. CHARY) (R.K. PANDA)
JUDICIAL MEMBER ACCOUNTANT MEMBER
Sh
3 ITA Nos.6270, 6542 & 6543 /Del/2019
Copy forwarded to: -
1. Appellant
2. Respondent
3. CIT
4. CIT(A)
5. DR, ITAT By Order
Assistant Registrar