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State of Jharkhand - Section

Section 896 in Bihar Education Code, 1961

896. Drawing of scholarships, when the bills are countersigned.

- The bills for Middle, Upper Primary, Lower Primary and other scholarships and stipends which are countersigned by District Education Officer, Inspectress of Schools, District Inspectress of Schools and the Sub-divisional Education Officer should be drawn in nominal detail.(Bihar Treasury Code, Volume I, Rules 202 and 243; A. G. 's circular no. 99 dated the 18th September 1941.)