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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(a) in The Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003

(a)"advertisement" means and includes any notice, circular, wall paper, pamphlet, display on hoarding or any visible representation made by means of any light, sound, smoke, gas or any other means which has the direct or indirect effect of promoting smoking or tobacco chewing and the expression 'advertise' shall be construed accordingly;