Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 330] [Entire Act]

Union of India - Subsection

Section 330(a) in The Indian Penal Code, 1860

(a)A, a police-officer, tortures Z in order to induce Z to confess that he committed a crime. A is guilty of an offence under this section.