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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(1) in Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006

(1)The Secretary or any other officer authorised in this behalf by the Board shall, on an application from a registered female manual worker, sanction assistance as follows:-
(i) Delivery - Rs. 6,000 (at Rs. 1,000 per month for sixmonths).
(ii) Miscarriage - Rs. 3,000
(iii) Termination - Rs. 3,000