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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(3) in Sher-I-Kashmir Universities of Agricultural Sciences and Technology Act, 1982

(3)The Vice-Chancellor shall be responsible, working through the appropriate officers and staff of the University, to see that there is an appropriate inter-relation of the different curricula and courses offered in the different Faculties of the University so as to avoid unnecessary duplication of functions between faculties of the university and provide the students with the best course offerings and faculty contacts feasible within University's resources and talents.