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State of Madhya Pradesh - Section

Section 4 in The M.P. Vishesh Sashastra Bal Adhiniyam, 1968

4. Superintendence, control and administration of Special Armed Force.

- The Superintendence, control and administration of the Special Armed Force shall, in accordance with the provisions of this Act and any rules made thereunder vest in the Inspector-General and in such Deputy Inspector-General and Assistant Inspector-General as the State Government may authorise in this behalf.