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State of Tamilnadu - Section

Section 54 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

54.

After fulfilling all the conditions required to be fulfilled by the college under these statutes the college, by the end of the first year M. Pharm degree course of study, shall apply to the University for provisional affiliation for the second year M. Pharm degree course of study.