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[Cites 0, Cited by 0] [Section 61(10)] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(10)(aa) in The U.P. Factories Rules, 1950

(aa)A staircase shall not be arranged round a lift shaft unless the latter is totally enclosed by a materials having a fire resistance rating not lower than that of the type of construction of the former.