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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(2)(f) in The Maharashtra Acupuncture System of Therapy Act, 2015

(f)the Form of Register of Acupuncture Practitioners and Acupuncture Personnel, the Form and the manner for submitting the application for entering the name in the Register ;