Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(1) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999 (1)"affected zone", in relation to a project, means the area declared under section 13 to constitute the area of the affected zone under that project;
