Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act] State of Haryana - Subsection Section 3(3)(iii) in Haryana Enterprises Promotion Act, 2016 (iii)to monitor, supervise and review the functioning of the Empowered Executive Committee and the District Level Clearance Committees;