Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vii) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

(vii)An attendance register shall be maintained in which the presiding Member shall obtain the signatures or thumb impressions, as the case may be, of all the Members present at the meeting of Gram Sabha.