Bombay High Court
M/S. Rathi Transpower Pvt.Ltd vs State Of Maharashtra And Ors on 26 October, 2021
Bench: Prasanna B. Varale, Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 7170 OF 2021
M/s. Rathi Transpower Pvt.ltd ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE PRASANNA B. VARALE & HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR, JJ
DATE : 26th October, 2021
P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/12/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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