Delhi High Court - Orders
Oravel Stays Private Limited vs Zostel Hospitality Private Limited & ... on 28 January, 2019
Author: Manmohan
Bench: Manmohan
$~2 & 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 834/2017 & I.A.No.8006/2015
ORAVEL STAYS PRIVATE LIMITED ..... Plaintiff
Through Mr.Sandeep Grover with Mr.Mohit
Chadha, Mr.Ishwar Upneja and
Ms.Vara Gaur, Advocates.
versus
ZOSTEL HOSPITALITY PRIVATE LIMITED & ORS
..... Defendants
Through Ms.Suhasini Raina with Mr.Shivam
Sharma and Ms.Nikita Sharma,
Advocates for D-1 to 9.
Mr.Ankit Relan with Ms.Tanya
Srivastava and Mr.Vishesh Kumar,
Advocates for D-10 & 11.
+ CS(COMM) 835/2017 & I.A.Nos.14503/2015, 15099/2015,
21602/2015
ZOSTEL HOSPITALITY PVT LTD ..... Plaintiff
Through Ms.Suhasini Raina with Mr.Shivam
Sharma and Ms.Nikita Sharma,
Advocates.
versus
ORAVEL STAYS PVT LTD & ORS ..... Defendants
Through Mr.Mohit Chadha, Mr.Ishwar Upneja
and Ms.Vara Gaur, Advocates for D-1
to 3.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
ORDER
% 28.01.2019 One authorized representative each of the plaintiff and the defendants are directed to be personally present in Court on the next date of hearing.
List on 13th March, 2019.
MANMOHAN, J JANUARY 28, 2019 KA