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Madhya Pradesh High Court

Mahadev vs State Of M.P. on 11 August, 2020

Author: Anjuli Palo

Bench: Anjuli Palo

1 MCRC-23678-2020 The High Court Of Madhya Pradesh MCRC-23678-2020 (MAHADEV AND OTHERS Vs STATE OF M.P.) 2 Jabalpur, Dated : 11-08-2020 Heard through Video Conferencing. Shri Sharad Verma, counsel for the applicants. Shri Manish Kholia, PL for the State. Shri D.K. Tripathi, counsel for the objector. Learned counsel for the objector has filed objection.

Office is directed to place the same on record. Case diary of counter case (Crime No. 180/2020) be called positively on the next date of hearing.

List on 14.8.2020.

(SMT. ANJULI PALO) JUDGE PB Digitally signed by PRADYUMNA BARVE Date: 2020.08.11 14:01:52 +05'30'