Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Jammu-Kashmir - Subsection Section 41(2) in Srinagar and Jammu Cluster Universities Act, 2016 (2)Regulations shall not be made for those matters which under section 38 of this Act may be provided for by the Statutes.
