Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The National Co-Operative Development Corporation Act, 1962

(1)The Central Government shall, in consultation with the Corporation, appoint a person to be the [managing director] [Substituted by Act 3 of 1974, Section 7, for certain words (w.e.f. 1-4-1974)].