Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tamilnadu - Subsection Section 15(3) in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964 (3)Leave on medical certificate with full pay may be granted to non-hereditary servants for a period of ninety days in their total service.
