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State of Punjab - Section

Section 39 in The Punjab e-Stamp Rules, 2014

39. Grievance Redressal Officers.

- The District Registrar or the District Revenue Officer shall be the 'Grievance Redressal Officers' for conducting an inquiry into the complaint received against the misconduct or irregularities of the Central Record Keeping Agency or its Authorised Collection Centers or any other official in the implementation of the e-Stamping system.