Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(13) in Rajasthan Excise Act, 1950

(13)"Import" means to bring into [those parts of the State of Rajasthan to which this Act extends]; [Substituted by Rajasthan Act No. 38 of 1957.]