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[Cites 0, Cited by 0] [Section 54(10)] [Section 54] [Entire Act]

State of Rajasthan - Subsection

Section 54(10)(a) in The Rajasthan Minor Mineral Concession Rules, 1986

(a)Who transports or holds in custody for delivery to or on behalf of any dealer/lessee, any mineral to give any information likely to be in his possession in respect of such mineral or to permit inspection thereof as the case may be;