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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(2) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(2)In the event of vacancy occurring on account of death, resignation or otherwise of the members of the market committee-incharge, the vacancy shall be filled in by fresh appointment by the Government or the Director.