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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(4)(b) in Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005

(b)The scheduling and system operation charges collected by the State Load Dispatch Center in accordance with clause (1) above shall be in addition to the other fees and charges approved by the Commission under this regulations.