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[Cites 0, Cited by 0] [Section 111] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 111(b) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(b)references therein to a constituency included references to the area within the jurisdiction of a Panchayat or a ward thereof; and