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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(30) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(30)[ [***] [Omitted '(30) 'new sugar factory' means any sugar factory which has come into existence on or after the date of the commencement of this Act;' by section 3(1) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1972 (Tamil Nadu Act 41 of 1972).]