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Delhi High Court - Orders

M/S Suman Forwarding Agency Pvt. Ltd vs The Chief Patron/Vice ... on 16 July, 2024

                                    $~35 & 36
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 10165/2017 CM APPL. 41513/2017
                                                M/S SUMAN FORWARDING AGENCY PVT. LTD. .....Petitioner
                                                                                      Through:

                                                                                      versus

                                                THE    CHIEF    PATRON/VICE      PRESIDENT/GENERAL
                                                SECRETARY, CENTRAL WAREHOUSING CORPORATION
                                                MAJDOOR UNION, AN                        .....Respondent
                                                             Through: Ms. Asha Jain Madan and Mr.
                                                                      Mukesh Jain, Advocates for R-1
                                                                      Mr. K.K Tyagi, Mr. Iftekhar Ahmad
                                                                      and Ms. Garima Tyagi, Advocates for
                                                                      R-2/CWC
                                                                      Mr. Kirtiman Singh, CGSC with Mr.
                                                                      Waize Ali Noor, Mr. Varun Rajawat,
                                                                      Mr. Varun P. Singh and Mr. Ranjeev
                                                                      Khatana, Advocates for UOI

                                    36
                                    +           W.P.(C) 10665/2017 CM APPLs. 43644-45/2017
                                                CENTRAL WAREHOUSING CORPORATION THROUGH ITS
                                                REGIONAL MANAGER, DELHI REGION          .....Petitioner
                                                            Through: Mr. K.K Tyagi, Mr. Iftekhar Ahmad
                                                                     and Ms. Garima Tyagi, Advocates
                                                            versus

                                                CENTRAL WAREHOUSING CORPORATION MAZDOOR
                                                UNION AND ORS                          .....Respondents
                                                             Through: Ms. Asha Jain Madan and Mr.
                                                                      Mukesh Jain, Advocates for R-1
                                                                      Mr. Asheesh Jain, CGSC with Mr.
                                                                      Gaurav Kumar and Mr. Ishank Jha,




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/07/2024 at 01:06:06
                                                                                                                Advocates for R-3
                                                                                                               Mr. Kirtiman Singh, CGSC with Mr.
                                                                                                               Waize Ali Noor, Mr. Varun Rajawat,
                                                                                                               Mr. Varun P. Singh and Mr. Ranjeev
                                                                                                               Khatana, Advocates for UOI

                                                CORAM:
                                                HON'BLE MS. JUSTICE TARA VITASTA GANJU
                                                                                      ORDER
                                    %                                                 16.07.2024

                                    1.          List on 11.09.2024.
                                                                                                                           TARA VITASTA GANJU, J
                                    JULY 16, 2024
                                    g.joshi

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/07/2024 at 01:06:06