Delhi High Court - Orders
M/S Suman Forwarding Agency Pvt. Ltd vs The Chief Patron/Vice ... on 16 July, 2024
$~35 & 36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10165/2017 CM APPL. 41513/2017
M/S SUMAN FORWARDING AGENCY PVT. LTD. .....Petitioner
Through:
versus
THE CHIEF PATRON/VICE PRESIDENT/GENERAL
SECRETARY, CENTRAL WAREHOUSING CORPORATION
MAJDOOR UNION, AN .....Respondent
Through: Ms. Asha Jain Madan and Mr.
Mukesh Jain, Advocates for R-1
Mr. K.K Tyagi, Mr. Iftekhar Ahmad
and Ms. Garima Tyagi, Advocates for
R-2/CWC
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Varun Rajawat,
Mr. Varun P. Singh and Mr. Ranjeev
Khatana, Advocates for UOI
36
+ W.P.(C) 10665/2017 CM APPLs. 43644-45/2017
CENTRAL WAREHOUSING CORPORATION THROUGH ITS
REGIONAL MANAGER, DELHI REGION .....Petitioner
Through: Mr. K.K Tyagi, Mr. Iftekhar Ahmad
and Ms. Garima Tyagi, Advocates
versus
CENTRAL WAREHOUSING CORPORATION MAZDOOR
UNION AND ORS .....Respondents
Through: Ms. Asha Jain Madan and Mr.
Mukesh Jain, Advocates for R-1
Mr. Asheesh Jain, CGSC with Mr.
Gaurav Kumar and Mr. Ishank Jha,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 19/07/2024 at 01:06:06
Advocates for R-3
Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Varun Rajawat,
Mr. Varun P. Singh and Mr. Ranjeev
Khatana, Advocates for UOI
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 16.07.2024
1. List on 11.09.2024.
TARA VITASTA GANJU, J
JULY 16, 2024
g.joshi
Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/07/2024 at 01:06:06