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State of Rajasthan - Section

Section 701 in Rules of the High Court of Judicature for Rajasthan, 1952

701. Application of Rules.

- Except and in so far as the subject-matter. or the context may otherwise require, rules 663, 665, 668, 669 and 675 to 684 shall apply to meetings of creditors or contributories convened in a voluntary winding-up of a company.