Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Union of India - Subsection Section 31(d) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (d)The net yield and hence reduction in net yield as calculated, shall be disclosed in the benefit illustration indicating gross yield figures.
