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Union of India - Section

Section 3 in The Baggage Rules, 1998

3. Passengers returning from countries other than Nepal, Bhutan, Myanmar or China.

- An Indian resident or a foreigner residing in India, returning from any country other than Nepal, Bhutan, Myanmar or China shall be allowed clearance free of duty articles in his bona fide baggage to the extent in column (2) of Appendix A.[Provided that such Indian resident or such foreigners returning from Pakistan, by land route, shall be allowed clearance free duty articles in his bona fide baggage to the extent mentioned in column (2) of Appendix "B".] [Added by Notification No. G.S.R. 658(E), dated 9.8.2000 (w.e.f. 2.6.1998)]