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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 77(2)(s) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(s)The manner and the procedure to be followed by the Committee for levy and collection of market fee under section 41.