Punjab-Haryana High Court
(O&M;)H.R.T.C. And Ors vs Ashok Kumar Sharma on 5 November, 2014
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
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F.A.O. No.1327 of 1998 (O&M) &
Cross Obj. No.55 of 1998
Date of Decision: 05.11.2014
Himachal Road Transport Corp. and others ....Appellant
v.
Ashok Kumar ....Respondent
CORAM: HON'BLE MS. JUSTICE NAVITA SINGH
Present: None for the appellants.
None for respondent No.1/ cross-objector.
Mr. D.R. Singla, Advocate for Mr. Inderjit Sharma,
Advocate for respondent No.2.
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Navita Singh, J.
No one has appeared for the appellant today. Even on the last date, no one had appeared for the appellants.
Dismissed in default.
( NAVITA SINGH ) JUDGE November 05, 2014 renu RENU 2014.11.10 15:15 I attest to the accuracy and authenticity of this document Chandigarh