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Punjab-Haryana High Court

(O&M;)H.R.T.C. And Ors vs Ashok Kumar Sharma on 5 November, 2014

            IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH

                                                   ***

                                                           F.A.O. No.1327 of 1998 (O&M) &
                                                              Cross Obj. No.55 of 1998
                                                              Date of Decision: 05.11.2014

            Himachal Road Transport Corp. and others                        ....Appellant

                        v.

            Ashok Kumar                                                     ....Respondent

            CORAM: HON'BLE MS. JUSTICE NAVITA SINGH

            Present:            None for the appellants.

                                None for respondent No.1/ cross-objector.

                                Mr. D.R. Singla, Advocate for Mr. Inderjit Sharma,
                                Advocate for respondent No.2.

                                            ****

            Navita Singh, J.

No one has appeared for the appellant today. Even on the last date, no one had appeared for the appellants.

Dismissed in default.

( NAVITA SINGH ) JUDGE November 05, 2014 renu RENU 2014.11.10 15:15 I attest to the accuracy and authenticity of this document Chandigarh