Calcutta High Court
Panshura Cold Storage Pvt. Ltd. & Anr vs The State Of West Bengal Financial ... on 11 January, 2016
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
GA No. 3832 of 2015
WP No. 2103 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
PANSHURA COLD STORAGE PVT. LTD. & ANR.
Versus
THE STATE OF WEST BENGAL FINANCIAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 11th January, 2016.
Mr. Subhajit Chakraborty, Ms. Soma Chakraborty, Advs.
...for the petitioner Mr. R.S. De, Adv.
..for WBFC The Court : On behalf of the petitioner the matter has been mentioned upon notice. Submission has been made for extension of time to carry out the amendment directed by order dated 15th December, 2015.
Time to carry out the amendment is extended upto 21st January, 2016.
(ARINDAM SINHA, J.) TR/