Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 10 in U.P. Jail Ministerial and Commercial Service Rules, 1983

10. Senior Auditor.-By promotion from amongst permanent auditors :

Provided that if a suitable candidate for the post of Senior Auditor is not available a candidate may be obtained on transfer from the Local Fund Accounts, U.P., for a 5 year term.