Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Uttar Pradesh - Subsection Section 14(2) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (2)The salary and allowances payable to the [Kul Sachiv (Registrar)] [ Substituted by U.P. Act 29 of 1974, vide Section 27] shall be as prescribed.
