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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(p) in Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(p)to recommend the Government for undertaking promotional measures to make available credit, insurance and other welfare schemes of social security for the street vendors;