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[Cites 0, Cited by 0] [Section 81L(5)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(5)(iii) in Kerala Factories Rules, 1957

(iii)Shuts down the heating system of the oven or drier automatically when the concentration in air of the flammable substance in any part of the oven or drier reaches a level of 60 percent of its lower explosive limit, is provided to the oven or drier and maintained in efficient working condition.